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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(a) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(a)floor plans of all floors and covered area, indicating clearly the line and spacing of all framing members and sizes and arrangement of forms and the position of staircases, ramps and lift wells;