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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2)(c) in The M.P. Zila Panchayat (Business) Rules, 1998

(c)Appointment of any category of employees in regular pay scale or daily wages or on wages without the permission of Prescribed Officer.