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Land Acquisition Collector East vs Mahesh Chand on 25 April, 2023

Bench: M.R. Shah, C.T. Ravikumar

     ITEM NO.34                         COURT NO.4                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37815/2022

     (Arising out of impugned final judgment and order dated 21-08-2017
     in WP(C) No. 7364/2015 passed by the High Court Of Delhi At New
     Delhi)

     LAND ACQUISITION COLLECTOR EAST                               Petitioner(s)

                                                VERSUS

     MAHESH CHAND & ORS.                                           Respondent(s)


         IA No. 202630/2022 - CONDONATION OF DELAY IN FILING)

     Date : 25-04-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR


     For Petitioner(s)            Ms. Sujeeta Srivastava, AOR


     For Respondent(s)            Mr. Rajiv Ghawana, Adv.
                                  Mr. Neelaksh Sharma, Adv.
                                  Mr. Vikalp Chandela, Adv.
                                  Mr. Ranjit Singh Daler, Adv.
                                  Mr. T. V. S. Raghavendra Sreyas, AOR
                                  Mr. Siddharth Vasudev, Adv.

                                  Mr. Nitin Mishra, AOR
                                  Mr. Ishaan Sharma, Adv.
                                  Ms. Mitali Gupta, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

To be heard with D. No.3957/2022.

(NEETU SACHDEVA) 16:26:09 IST Reason: (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR