Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(m) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005 (m)"Occupier" means the person in occupation of the premises where energy is used or is proposed to be used.
