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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

10. Funds for the conduct of the PGECET.

- (i) The amounts that are collected from the candidates towards cost of the application and the examination fee shall be directly credited into the account of the Secretary, Andhra Pradesh State Council of Higher Education, Hyderabad.
(ii)The Convener shall draw advances from the Andhra Pradesh State Council of Higher Education, Hyderabad to incur necessary expenditure for items/services connected with the PGECET and submit for audit to the Local fund Audit and report thereof shall be submitted to the Andhra Pradesh State Council of Higher Education.