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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1) in The Assam Agricultural University Act, 1968

(1)The Chancellor shall, as soon as may be, after the first Vice-Chancellor is appointed under the provisions of sub-sections (1) of Section 19 take action to continue the Board of Management.