Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 528B in Orissa Municipal Rules, 1953 528B. The Executive Officer may if he considers it necessary obtain complete calculations and detailed design for foundations pressure on walls and roofs and other structural design and details.
