Madras High Court
P.Sasikumar vs The State Of Tamil Nadu on 16 November, 2022
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1 W.P.(MD)NO.24054 OF 2022
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 16.11.2022
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P.(MD)No.24054 of 2022 and
W.M.P.(MD)No.18157 of 2022
P.Sasikumar ... Petitioner
Vs.
1. The State of Tamil Nadu,
Rep. by its Principal Secretary to Government,
Personnel and Administrative Reforms Department,
St.George Fort, Chennai – 600 009.
2. The Commissioner,
Department of Economics and Statistics,
D.M.S.Compound, Teynampet,
Chennai – 600 006.
3. Tamil Nadu Public Service Commission,
Rep. By its Secretary,
TNPSC Road, V.O.C.Nagar, Park Town,
Chennai – 600 003. ... Respondents
Prayer: Writ petition is filed under Article 226 of the
Constitution of India, to issue a Writ of Mandamus, to direct
the 3rd respondent to include the Economics Subject as subject
paper in Paper - I in the forthcoming Examination for selection
of Assistant Statistical Investigator in the Tamil Nadu General
Subordinate Service based on the Notification No.27/2022
dated 15.09.2022 and thereafter conduct the examination.
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2 W.P.(MD)NO.24054 OF 2022
For Petitioner : Mr.M.Saravanakumar
For R-1 & R-2 : Mr.A.K.Manikkam,
Special Government Pleader.
For R-3 : Mr.V.Panneerselvam,
Standing Counsel.
***
ORDER
Heard the learned counsel on either side.
2. The petitioner seeks inclusion of Economics as subject paper in Paper-I in the forthcoming examination for selection of Assistant Statistical Investigator in Tamil Nadu General Subordinate Service. Recruitment notification has already been issued.
3. I am conscious that it is not open to this Court to give any positive direction to the Government or the recruiting agency to include any particular subject. That would be beyond the powers of this Court. At the same time, I have to necessarily express my surprise at the omission of Economics https://www.mhc.tn.gov.in/judis 2/4 3 W.P.(MD)NO.24054 OF 2022 subject. It is the Department of Economics and Statistics which is proposing to recruit the Assistant Statistical Investigators. For the past thirty years, this subject figured as subject paper. Only in the proposed examination, it has been omitted. It is well settled that when the department is making departure from long and settled practice, it cannot be arbitrary. I therefore permit the petitioner to submit a representation to the first respondent and the first respondent is directed to take a call on the same within a period of four weeks after its receipt.
4. This writ petition stands disposed of. No costs. Consequently, connected miscellaneous petition is closed.
16.11.2022
Index : Yes / No
Internet : Yes/ No
PMU
Note : Issue order copy on 17.11.2022.
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PMU To:
1. The Principal Secretary to Government, Personnel and Administrative Reforms Department, St.George Fort, Chennai – 600 009.
2. The Commissioner, Department of Economics and Statistics, D.M.S.Compound, Teynampet, Chennai – 600 006.
3. Tamil Nadu Public Service Commission, Rep. By its Secretary, TNPSC Road, V.O.C.Nagar, Park Town, Chennai – 600 003.W.P.(MD)No.24054 of 2022
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