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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(c) in Rules for Grant of Financial Aid to Probationers

(c)that the probationer has no property in his own right nor he is entitled to a share in any such property from which an income accrues to him beyond the average monthly income referred to in 3 (i)(a);