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[Cites 0, Cited by 0] [Section 251] [Entire Act]

State of Jharkhand - Subsection

Section 251(d) in Bihar Education Code, 1961

(d)Every school building requires maintenance and improvement. It should be possible for the Headmaster/Principal and teachers to mobilise the enthusiasm and energies of the students into proper care of the school premises, the laying down of the garden, the putting up of open air theatres, the levelling of play ground and other works requiring some major and small material. This labour should be put in on a purely voluntary basis and later on its scope can be extended to the community in the neighbourhood or elsewhere.