Punjab-Haryana High Court
Sanjeev Goyal vs Hira Lal Goyal on 2 March, 2020
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
CRM-M-45237-2016
Date of decision: 02.03.2020
Sanjeev Goyal .....Petitioner
Versus
Hira Lal Goyal and another .....Respondents
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI
Present : Ms. Deepali Puri, Advocate
for the petitioner.
Mr. Viren Jain, Advocate
for respondent No.1.
Mr. Sandeep Singh Deol, D.A.G., Punjab
for respondent No.2.
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ARUN KUMAR TYAGI, J (ORAL)
For orders, see judgment of even date passed in CRM-M- 45163-2016 titled as 'Sanjeev Goyal and another Vs. Gagan Goyal'.
02.03.2020 (ARUN KUMAR TYAGI)
kothiyal JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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