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[Cites 0, Cited by 0] [Section 150(1)] [Section 150] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 150(1)(i) in The Jammu and Kashmir Goods and Services Tax Act, 2017

(i)the registering authority empowered to register motor vehicles under the Motor Vehicles Act, 1988 (59 of 1988); or