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State of Maharashtra - Section

Section 3 in Symbiosis Skills and Open University Act, 2017

3. Incorporation of University.

(1)There shall be established a University by the name of Symbiosis Skills and Open University, Pune.
(2)The President or Chancellor, the Vice-Chancellor, the Governing Body, the board of management, the academic council and all other persons who may hereafter become such officers or members so long as they continue to hold such office or membership, are hereby constituted and declared to be a body corporate by the name of "Symbiosis Skills and Open University, Pune".
(3)The University shall have perpetual succession and a common seal and shall sue and be sued by the said name.
(4)The University shall function as a non-affiliating University established under this Act and it shall not affiliate any other college or institute for the award and conferment of degrees, diplomas and certificate to the students admitted therein.
(5)The University shall be situated and have its head-quarters at Symbiosis Skills and Open University, Kiwale, PCMC Area, Off Pune-Mumbai Expressway, Pune, Maharashtra.