Section 12(2) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016

[Cites 0, Cited by 0] [Section 12] [Entire Act]

(2)The Goods and Services Tax Council shall consist of the following members, namely:-

(a)	the Union Finance Minister	…	Chairperson;
(b)	the Union Minister of State in charge of Revenue or Finance	…	Member;
(c)	the Minister in charge of Finance or Taxation or any other Minister nominated by each State Government	…	Members.

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