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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2) in Bihar Special Survey and Settlement Rules, 2012

(2)The Director, Land Records & Survey, Bihar shall grant license to eligible candidates and shall send the list to District Collectors/ Settlement Officers as and when required, for use as per executive instructions to be issued in this regard.