Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(3) in Karnataka Universities of Agricultural Sciences Act, 1963

(3)The Academic Council shall consist of the following members, namely:-
(a)The Vice-Chancellor.
(b)The Dean.
(c)[ The Directors of Instruction.] [Clause (c) substituted for clauses (c), (d) and (e) by Act 14 of 1986 w.e.f. 1.10.1986.]
(f)The Director of Research.
(g)The Director of Extension.
(h)The Heads of Divisions.