Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 76] [Entire Act] Union of India - Subsection Section 76(2) in The Registration Act, 1908 (2)No appeal lies from any order by a Registrar under this section or section 72.
