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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(4)(a) in The West Bengal National Volunteer Force Act, 1949

(a)be a member of, or be associated in any way with, any trade union, labour union, political association, or with any class of trade unions, labour unions or political associations; or