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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(2) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(2)Regulations made under sub-section (1) may specify that violations thereof shall constitute professional misconduct and such provision shall have effect notwithstanding anything contained in any law for the time being in force.