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[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(3) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(3)The Finance Committee shall make recommendations on improving the operational efficiency of the University's activities, measures for revenue generation, and on major expenditure proposals of the university, as may be required by the Board of Governors.