Section 1(3)(xxxvi) in The Employees' Provident Funds Scheme, 1952
(xxxvi)[ as respects the establishments in Pondicherry territory covered under the Employees' Provident Funds Act, 1952 (19 of 1952), by virtue of the Pondicherry (Laws) Regulation, 1963 (7 of 1963), come into force on the 31st day of October, 1963;] [Inserted by G.S.R. 1873, dated 23.11.1963.]