Himachal Pradesh High Court
Santosh Kumar Patel vs . Aiimc on 30 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Santosh Kumar Patel vs. AIIMC CWP No. 2905/2023 .
30.5.2023 Present: Mr. Servedaman Rathore, Advocate, for the petitioners.
Mr. Balram Sharma, DSGI, for the respondent.
In compliance to the orders dated 24.5.2023 and 29.5.2023, the petitioners and their guardians, namely, Santosh Kumar Patel and his father Chatra Ram Patel;
Sandeep Poonia and his father Babulal Poonia; Mohd.
Sohail Naqvi and his mother Ms. Hasiba Bano; Bhavish Malik and his mother Sunita have furnished undertakings in this Court, which have been duly accepted by the Registrar Judicial.
In view of above, no further orders are required to be passed at this stage. The petitioners are permitted to attend their respective classes subject to undertaking(s) furnished by them.
Admit.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 30.5.2023 (pankaj) ::: Downloaded on - 31/05/2023 20:31:34 :::CIS