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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(2)(a) in Prize Competitions Punjab Rules, 1957

(a)Rupee 0-8-0 where the total value of the prize or prizes to be offered exceeds rupees two hundred and fifty but does not exceed rupees five hundred, and