Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in Rajasthan Minor Mineral Concession Rules, 2017

(5)Where subsequent to grant of mining lease or quarry license, one or more new minerals are discovered, the successful bidder shall also pay the percentage or amount so quoted in respect of each such mineral.