Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(6) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(6)In all suits and other legal proceedings by or against the University, thepleading shall be signed and verified by, and all processes in such suits andproceedings shall be issued to and be served on the Registrar.