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State of Madhya Pradesh - Section

Section 10 in Procedure for Registration of Moneylenders

10. Entries in the register of moneylenders how numbered.

- The entries in the register of moneylenders should be numbered in a consecutive series commencing from 1st April, 1949 and terminating on 31st March, 1950 and so on for a period of one year. In offices where serial number has not been terminated on 31st March, 1949, it should terminate on 31st March, 1950 and fresh numbers given consecutively from 1st April, 1950 to 31st March, 1951.