Madhya Pradesh High Court
Meil Kbl (Jv) Through Shri G Aravinda ... vs Narmada Valley Development Authority ... on 7 November, 2017
THE HIGH COURT OF MADHYA PRADESH
AA-40-2017
(MEIL KBL (JV) THROUGH SHRI G ARAVINDA REDDY Vs NARMADA VALLEY
DEVELOPMENT AUTHORITY (NVDA))
4
Indore, Dated : 07-11-2017
Shri Piyush Mathur, learned Senior Counsel with
Shri V.Asudani, counsel for the appellant.
Shri Vivek Patwa, counsel for the respondents.
Heard on I.A.No.15565/2017 which is an application for amending the memo of Appeal.
On due consideration, I.A. is allowed. Let amendment be incorporated within one week. List on 21.11.2017, as prayed.
(PRAKASH SHRIVASTAVA) JUDGE mk