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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(b) in The Chota Nagpur Rural Police Act, 1914

(b)resigns his office without the permission of the Superintendent of Police, unless he has given to his superior officer, at least two months previously, a written notice of his intention to resign, or