Section 77(1)(iii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

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State of Chattisgarh - Subsection

Section 77(1)(iii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(iii)due regard shall always be had so far may be compatible with the exigencies of the purpose for which the entry is made, to the social and religious usages of the occupants of the land or building entered.

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State of Chattisgarh - Subsection

Section 77(1)(iii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973