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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Tamilnadu - Subsection

Section 101(2)(d) in The Coimbatore City Municipal Corporation Act, 1981

(d)no contract the estimated cost of which exceeds twenty lakhs of rupees but does not exceed thirty' lakhs of rupees shall be made by the commissioner unless it has been sanctioned by the concerned standing committee (other than the standing committee on taxation and finance];