Section 64(1)(c) in The Wakf Act, 1995

[Cites 0, Cited by 2] [Section 64(1)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(1)(c) in The Wakf Act, 1995

(c)is of unsound mind or is suffering from other mental or physical defect or infirmity which would render him unfit to perform the functions and discharge the duties of a mutawalli; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 64(1)(c) in The Wakf Act, 1995