Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in Bihar Country Liquor Bottling Rules, 2004

1. Short Title, extent, and commencement.

(1)These rules shall be called "Bihar Country Liquor Bottling Rules, 2004".
(2)It shall extend to the whole of the State of Bihar.
(3)It shall come into force at once.