Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 332] [Entire Act] State of Uttar Pradesh - Subsection Section 332(1) in Rules under the United Provinces Excise Act, 1910 (1)Licences for wholesale and retail vend of intoxicant shall be granted usually for the excise year, which shall be the year from April 1, to March 31.