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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(i) in Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013

(i)copy of the receipt, in proof of depositing the registration fee in the treasury of the Municipality and Municipal Corporation as mentioned in Rule 4.