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[Cites 0, Cited by 1] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(a) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(a)the terms, conditions and restrictions, subject to which licence may be granted under this Act and the fees to be paid in respect of such licence;