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State of Madhya Pradesh - Section

Section 1 in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

1. Title and commencement of Regulations.

(1)These Regulations may be called the Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999.
(2)The Regulations shall come into force from the date of their publication in the official Gazette.