Section 15(1)(iv) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1)(iv) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(iv)in response to the reference made under sub-rule(2) of rule 13 and 14 and referred to the Tribunal by the Conciliation Officer, one or both the parties decline to confirm the settlement worked out by the Conciliation Officer,

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State of Punjab - Subsection

Section 15(1)(iv) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012