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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(g) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019

(g)the nomenclature of post-graduate degree or diploma and super-specialty courses and teacher-student ratio is as laid down in the concerned regulations;