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Punjab-Haryana High Court

Jasvir Singh vs The State Of Punjab And Another on 13 May, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                    Neutral Citation No:=2024:PHHC:066867




        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
268-2

                                                        CRA-S-2510-2023
                                              Date of decision: 13.05.2024

Jasvir Singh                                                    .....Appellant

                                    Versus

The State of Punjab and another                               .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :      Mr. Kulwant Singh, Advocate
               for the appellant.

               Mr. Shiva Khurmi, AAG, Punjab.

               None for respondent No.2-complainant.

                                     ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRA-S- 2449-2023 titled as 'Paramjit Singh Vs. The State of Punjab and another'.



13.05.2024                              (MANJARI NEHRU KAUL)
Vinay                                          JUDGE
               Whether speaking/reasoned :    Yes/No
               Whether reportable         :   Yes/No




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