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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(ii) in Rules for Grant of Financial Aid to Probationers

(ii)an amount to the extent of Rs. 50/-for the purchase of tools and equipments etc., for rehabilitation, during the whole period of probation and aftercare. In disposing such application, the district Probation Officer shall consider the following points:-