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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Central Provinces And Berar - Subsection

Section 5(2)(xii) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(xii)the preparation of plans and estimates for works proposed to be constructed partly or wholly at the expense of a market committee, and the grant of sanction to such plans and estimates;