Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Arunachal Pradesh - Subsection Section 12(4) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006 (4)The Authority shall, in accordance with State Water Policy, promote and implement sound water conservation and management practices throughout the State.
