Rajasthan High Court - Jaipur
Sanjay Gupta Son Of Shri Narayan Dutt ... vs Vishnu Dutt Sharma Son Of Shri Sohanlal on 16 January, 2023
Author: Anoop Kumar Dhand
Bench: Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6732/2022
Sanjay Gupta Son Of Shri Narayan Dutt Gupta,
----Petitioner
Versus
Vishnu Dutt Sharma Son Of Shri Sohanlal,
----Respondent
For Petitioner(s) : Mr. Abhi Goyal For Respondent(s) : Mr. Sanjeev Kumar Mahala, PP Mr. Rajneesh Gupta HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 16/01/2023 Counsel for the petitioner is directed to supply a copy of the memo of petition along with documents annexed with the petition in the office of Mr. Rajneesh Gupta, Advocate during the course of the day.
List the matter again on 03.02.2023.
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