Jammu & Kashmir High Court
Mohd. Afzal And Another vs Mst. Bega Begum And Others on 24 February, 2025
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 63
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 1473/2018
Mohd. Afzal and another .... Petitioner/Appellant(s)
Through:- Mr. Muneet Singh, Advocate vice
Mr. O.P. Thakur, Sr. Advocate
V/s
Mst. Bega Begum and others .....Respondent(s)
Through:- None
CORAM: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
24.02.2025 An adjournment is sought on the ground that the arguing Senior Counsel for the petitioner is not available.
Adjourned.
List on 09.05.2025.
(SINDHU SHARMA) JUDGE Jammu:
24.02.2025 Vishal