Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Entire Act]

State of Maharashtra - Section

Section 144Y in The Maharashtra Co-Operative Societies Act, 1960

144Y. Special provision for election of officers of specified societies.

[Deleted]]