Section 39(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(4)The Supervisory Authority, the Licensing Authority, the Adjudicating Authority, Tribunal or Court of law or any such appropriate authority as may be notified under sub-section (1) of section 24 of the Act shall have the right to seek reasonable assistance and co-operation from any government servant including a Police Officer for assisting or witnessing the action or in the conduct of enquiry, search, seizure operation.Explanation. - 'Police Officer' means a police officer not below the rank of sub-inspector accompanying and assisting the Supervisory Authority.
