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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(2)(III) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(III)one person nominated by the Kuladhipati, and he shall appoint one of them as chairperson of the committee.