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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(1)Subject to such rules as may be made in this behalf the Government may, having regard to resources of land and water, nature of soil, climate and other technical considerations, by an order, specify for each command area principles of localisation for the purpose of irrigation.