Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(d) in New Town Kolkata Planning Area (Building) Rules, 2014 (d)No objection certificate from the West Bengal Fire and Emergency Services, if applicable, along with original drawings containing the recommendation;
