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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(a) in Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999

(a)the existing staff pattern in any office or establishment employing persons belonging to any public service keeping in view the work load of such office or establishment: and